Barakar Electric Supply Installations Acquisition Act, 1981

Assent of the President first published in the Calcutta Gazette, Extraordinary, dated 28th March, 1981. An Act to provide for the acquisition of the Barakar Electric Supply Installations for public purpose and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for the acquisition of the Barakar Electric Supply Installations for public purpose and for matters connected therewith or incidental thereto; It is hereby enacted as follows:-

Act number

Act 5 of 1981

Year

1981

Enacted on

28-03-1981

In force from

28 March 1981

Jurisdiction

West Bengal State Act

Subjects

Energy And Electricity

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Official source: India Code