Basumati Private Limited ( Acquisition Of Undertaking ) Act, 1974

Assent of the President of India first published in the Caclutta Gazette, Extraordinary, dated the 29th July, 1974. An Act to provide for the acquisition, for public purpose, of the undertaking of the Basumati Private Limited with a view to securing the proper administration and management thereof for the purpose of ensuring efficient publication of the Basumati, a daily newspaper in the Bengali language which has a great past and tradition and timely publication of journals and periodicals published by it and resuming the publication of books, particularly Sanskrit Classics in Bengali version and other Bengali Classics, and also with a view to assuring the retention of the services of the workmen whose continued employment has been threatened, so that the interests of the public may be better served. Whereas it will be useful to the public and it will result in benefit and advantage to the public and having regard to the public utility it is expedient to provide for the acquisition of the undertaking of the Basumati Private Limited.with a view to securing the proper administration and management thereof for the purpose of ensuring efficient publication of the Basumati, a daily newspaper in the Bengali language which has a great past and tradition and timely publication of journals and periodicals published by it and resuming the publication of books, particularly Sanskrit Classics in Bengali version and other Bengali Classics, and also with a view to assuring the retention of the services of the workmen whose continued employment has been threatened, so that the interests of the public may be better served; It is hereby enacted as follows:-

Act number
Act 35 of 1974
Year
1974
Enacted on
29-07-1974
In force from
29 July 1974
Jurisdiction
West Bengal State Act
Subjects
Labour And Employment, Media And Broadcasting, Land And Property

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Official source: India Code