Burdwan University Act, 1981

Assent of the Governor first published in the Calcutta Gazette, Extraordinary dated 10th August, 1981. An Act to provide for the reconstitution of the University of Burdwan and for certain matters connected therewith or incidental thereto. Whereas it is expedient to reconstitute the University of Burdwan to enable it to function more efficiently as a University encouraging and providing for instruction, teaching, training and research in various branches of learning and courses of study, promoting advancement and dissemination of knowledge and learing, and extending higher education to meet the growing needs of society and to make the constitution of various authorities or bodies of the University more democratic; It is hereby enacted as follows: -

Act number

Act 23 of 1981

Year

1981

Enacted on

10-08-1981

In force from

10 August 1981

Jurisdiction

West Bengal State Act

Subjects

Education

Read the full text of Burdwan University Act, 1981 section by section on LawLens.

Official source: India Code