Burdwan University ( Temporary Supersession ) Act, 1978

Assent of the Governor first published in the Calcutta Gazette. Extraordinary. dated 27th March. 1978. An Act to provide for the supersession of the University of Burdwan for a temporary period and for carrying on the administration of the said University during the period of supersession. Whereas it is necessary to provide for the supersession of the University of Burdwan for a temporary period to facilitate reorganisation or more efficient functioning, and for carrying on the administration during the period of supersession; It is hereby enacted in the Twenty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows: -

Act number

Act 6 of 1978

Year

1978

Enacted on

27-03-1978

In force from

27 March 1978

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code