Calcutta National Medical College And Hospital Act, 1967

Assent of the President first published in the Calcutta Gazette Extraordinary, dated the 31st July, 1967. An Act to make better provision for the control, management and maintenance of the institution commonly known as the Calcutta National Medical College, together with the hospitals and dispensaries attached thereto and used in connection therewith with a view to promoting public health and to 1[provide for that purpose for the taking over for a limited period of the management and the subsequent acquisition] of all the property belonging to the said institution or held for the benefit thereof. Whereas it is expedient in the public interest to make better provision for the control, management and maintenance of the institution commonly known as the Calcutta National Medical College, together with the hospitals and dispensaries attached thereto and used in connection therewith with a view to promoting public health and to [provide for that purpose for the taking over for a limited period of the management and the subsequent acquisition] [Words substituted for the words' take over for that purpose for a limited period the management' by W.B. Act 34 of 1976.] of all the property belonging to the said institution or held for the benefit thereof; It is hereby enacted as follows :-

Act number

Act 17 of 1967

Year

1967

Enacted on

31-07-1967

In force from

31 July 1967

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine, Education

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Official source: India Code