calcutta sheriff's act, 1948

An Act to provide for certain matters relating to the office of the Sheriff of Calcutta. Whereas it is expedient to provide for certain matters relating to the office of the Sheriff of Calcutta; It is hereby enacted as follows :-

Act number

Act 30 of 1948

Year

1948

Enacted on

15-10-1948

Jurisdiction

West Bengal State Act

Subjects

Judiciary And Legal Profession

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Official source: India Code