Calcutta Thika Tenancy Act, 1949
An Act to make better provision relating to the law of landlord and tenant in respect of thika tenancies in Calcutta. Whereas it is expedient to make better provision relating to the law of landlord and tenant in respect of thika tenancies in Calcutta; It is hereby enacted as follows :
- Act number
- Act 2 of 1949
- Year
- 1949
- Enacted on
- 28-02-1949
- In force from
- 28 February 1949
- Jurisdiction
- West Bengal State Act
- Subjects
- Land And Property
Read the full text of Calcutta Thika Tenancy Act, 1949 section by section on LawLens.
Official source: India Code