Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1978

Assent of the President was published in the Calcutta Gazette, Extraordinary, dated the 19th July, 1978. An Act to provide for the temporary stay of proceedings for ejectment of thika tenants and Bharatias. Whereas it is expedient, pending the enactment of further legislation, to provide for the temporary stay of proceedings for ejectment of thika tenants and Bharatias holding under thika tenants; It is hereby enacted as follows :-

Act number

Act 25 of 1978

Year

1978

Enacted on

19-07-1978

In force from

19 July 1978

Jurisdiction

West Bengal State Act

Subjects

Land And Property

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Official source: India Code