Calcutta Tramways Company ( Acquisition Of Undertaking ) Act, 1976

Assent of the President was first published in the Calcutta Gazette, Extraordinary, dated the 6th January, 1977. An Act to provide for the acquisition of the undertaking of the Calcutta Tramways Company Limited. Whereas it is expedient to provide for the acquisition of the undertaking of the Calcutta Tramways Company Limited for the purpose of ensuring better transport facilities to the members of the public and for matters connected therewith or incidental thereto; It is hereby enacted as follows:-

Act number
Act 54 of 1976
Year
1976
Enacted on
06-01-1977
Jurisdiction
West Bengal State Act
Subjects
Transport And Motor Vehicles

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Official source: India Code