Chandernacore ( Assimilation Of Laws ) Act, 1955
An Act to provide for the assimilation of certain laws in force in Chandernagore to the laws in force in the rest of West Bengal. Whereas it is expedient to provide for the assimilation of certain laws in force in Chandernagore to the laws in force in the rest of West Bengal; It is hereby enacted as follows:-
- Act number
- Act 4 of 1955
- Year
- 1955
- Enacted on
- 21-03-1955
- In force from
- 21 March 1955
- Jurisdiction
- West Bengal State Act
- Subjects
- Administrative Law
Read the full text of Chandernacore ( Assimilation Of Laws ) Act, 1955 section by section on LawLens.
Official source: India Code