city civil court act, 1953

An Act to establish an additional Civil Court for the City of Calcutta. Whereas it is expedient to establish an additional Civil Court for the City of Calcutta; It is hereby enacted as follows :-

Act number

Act 21 of 1953

Year

1953

Enacted on

01-09-1953

In force from

1 September 1953

Jurisdiction

West Bengal State Act

Subjects

Judiciary And Legal Profession

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Official source: India Code