Durgapur ( Development And Control Of Building Operations ) Act, 1958

An Act to provide for the planned development of, and the control of building operations in, Durgapur. Whereas it is expedient in the public interest to provide for the planned development of, and the control of building operations in, Durgapur with a view to securing orderly development of the area and for certain other matters connected therewith; It is hereby enacted as follows :-

Act number

Act 27 of 1958

Year

1958

Enacted on

30-04-1959

In force from

30 April 1959

Jurisdiction

West Bengal State Act

Subjects

Housing And Urban Development

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Official source: India Code