Elvoc Private Limited ( Acquisition And Transfer Of Undertakings ) Act, 1985

Assent of Governor was first published in the Calcutta Gazette, Extraordinary, dated the 5th October, 1985. An Act to provide for the acquisition and transfer, in the public interest, of the undertakings of the Elvoc Private Limited, and for matters connected therewith or incidental thereto. Whereas Elvoc Private Limited had been engaged in the manufacture of precision electrical and electronic products comprising battery chargers, transformers, battery eliminators, voltage stabilizers and rectifiers; And Whereas an order has been made for the winding up of the Company and proceedings for its liquidation are pending in the High Court at Calcutta; And Whereas for the purpose of utilising the production facilities and equipment of the undertakings of the Company with a view to increasing the production of precision electrical and electronic goods and generating employment in the interest of the general public, it is necessary to acquire the undertakings of the Company; It is hereby enacted as follows:-

Act number

Act 18 of 1985

Year

1985

Enacted on

05-10-1985

In force from

5 October 1985

Jurisdiction

West Bengal State Act

Subjects

Companies And Corporate Law

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Official source: India Code