Jis University Act, 2014
An Act to provide for the establishment and incorporation of the JIS University at Agarpara, in the district of North 24-Parganas, West Bengal and to confer the status of a Private University thereon and for matters connected therewith and incidental thereto; Whereas it is expedient to provide for the establishment and incorporation of the RS University at Agarpara, in the district of North 24-Parganas, West Bengal promoted by the Narula Educational Trust, an educational and charitable trust duly created and registered under the Indian Trust Act, 1882,(II of 1882). and to confer the status of a Private University thereon and for matters connected therewith and incidental thereto. It is hereby enacted in the Sixty-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
- Act number
- Act 22 of 2014
- Year
- 2014
- Enacted on
- 21-01-2015
- In force from
- 21 January 2015
- Jurisdiction
- West Bengal State Act
- Subjects
- Education
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Official source: India Code