K. S. Ray Tuberculosis Hospital Acquisition Act, 1979

Assent of the President was first published in the Calcutta Gazette, Extraordinary, of the 16th June, 1979. An Act to provide for the acquisition of the undertaking of the K.S. Ray Tuberculosis Hospital in the district of 24-Parganas in the public interest for promotion of public health and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for the acquisition of the undertaking of the K.S. Roy Tuberculosis Hospital in the district of 24-Parganas in the public interest for promotion of public health and for matters connected therewith or incidental thereto; It is hereby enacted as follows :-

Act number
Act 14 of 1979
Year
1979
Enacted on
16-06-1979
In force from
16 June 1979
Jurisdiction
West Bengal State Act
Subjects
Health And Medicine, Land And Property

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Official source: India Code