Kalyani University Act, 1981

Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 22nd December, 1981. An Act to provide for the reconstitution of the University of Kalyani and for certain matters incidental thereto and connected therewith. Whereas it is expedient to reconstitute the University of Kalyani to enable it to function more efficiently as a University encouraging and providing for instruction, teaching, training and research in various branches of learning and courses of study, promoting advancement and dissemination of knowledge and learning, and extending higher education, to meet the growing needs of society and to make the constitution of various authorities or bodies of the University more democratic; It is hereby enacted as follows :-

Act number

Act 40 of 1981

Year

1981

Enacted on

22-12-1981

In force from

22 December 1981

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code