Lowis Jubilee Sanitarium ( Acquisition ) Act, 1986

Assent of the President of India was first published in the Calcutta Gazette, Extraordinary, dated the 13th April, 1986. An Act to provide for the acquisition of the Lowis Jubilee Sanitarium at Darjeeling, and for matters connected therewith or incidental thereto. Whereas it is expedient in the public interest to provide for the acquisition of the Lowis Jubilee Sanitarium at Darjeeling for the purpose of ensuring better facilities for board and lodging to the members of the public in general, and to the tourists in particular, for development and improvement of the Sanitarium and for matters connected therewith or incidental thereto; And Whereas under article 300A of the Constitution of India, no person shall be deprived of his property save by authority of law; It is hereby enacted as follows:-

Act number

Act 11 of 1986

Year

1986

Enacted on

13-04-1986

In force from

13 April 1986

Jurisdiction

West Bengal State Act

Subjects

Land And Property

Read the full text of Lowis Jubilee Sanitarium ( Acquisition ) Act, 1986 section by section on LawLens.

Official source: India Code