Midnapore Medical College ( Taking Over Of Management And Subsequent Acquisition ) Act, 2002
Assent of the President first published in the Calcutta Gazette. Extraordinary, dated the 17th February, 2003. An Act to provide for the taking over of the management and the subsequent acquisition of the Midnapore Medical College. Whereas It is expedient in the public interest to make better provisions for the development, control, management and maintenance of the institution commonly known as the Midnapore Medical College at Mouza - Keranitola, J. L. No. 171, Police Station-Kotwali, Midnapore Town, in the district of Paschim Medinipur, with a view to promoting public health and to provide for that purpose for the taking over for a limited period of the management and the subsequent acquisition of all properties belonging to the said institution or held for the benefit thereof; It is hereby enacted as follows:-
- Act number
- Act 30 of 2002
- Year
- 2002
- Enacted on
- 17-02-2003
- In force from
- 17 February 2003
- Jurisdiction
- West Bengal State Act
- Subjects
- Health And Medicine, Land And Property, Education
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Official source: India Code