National Defence Fund ( West Bengal Collection ) Act, 1962

An Act to prohibit unauthorised collection in West Bengal for the National Defence Fund. Whereas it is necessary to prohibit unauthorised collection in West Bengal for the National Defence Fund; It is hereby enacted as follows :-

Act number

Act 12 of 1962

Year

1962

Enacted on

14-12-1962

In force from

14 December 1962

Jurisdiction

West Bengal State Act

Subjects

Defence And National Security

Read the full text of National Defence Fund ( West Bengal Collection ) Act, 1962 section by section on LawLens.

Official source: India Code