Niramoy Group Of Institutions Acquisition Act, 1982

Assent of the President was first published in the Calcutta Gazette, Extraordinary, dated the 12th October, 1982. An Act to provide for the acquisition [and transfer] [Words inserted by W.B. Act 18 of 1991.] of the Niramoy Group of Institutions in the public interest and for proper management thereof. Whereas it is expedient to provide for the acquisition [and Transfer] [Words inserted by W.B. Act 18 of 1991.] of the Niramoy Group of Institutions in the public interest and for proper management thereof; It is hereby enacted as follows:-

Act number

Act 16 of 1982

Year

1982

Enacted on

12-10-1982

In force from

12 October 1982

Jurisdiction

West Bengal State Act

Subjects

Administrative Law, Land And Property

Read the full text of Niramoy Group Of Institutions Acquisition Act, 1982 section by section on LawLens.

Official source: India Code