North Bengal University Act, 1981

Assent of the Governor was first published in the Calcutta Gazette. Extraordinary. dated the 16th September, 1981. An Act to provide for the reconstitution of the University of North Bengal and for certain matters incidental thereto and connected therewith. Whereas it is expedient to reconstitute the University of North Bengal to enable it to function more efficiently as a University encouraging and providing for instruction, teaching, training and research in various branches of learning and course of study, promoting advancement and dissemination of knowledge and learning, and extending higher education, to meet the growing needs of society and to make the constitution of various authorities or bodies of the University more democratic; It is hereby enacted as follows:-

Act number
Act 25 of 1981
Year
1981
Enacted on
16-09-1981
In force from
16 September 1981
Jurisdiction
West Bengal State Act
Subjects
Education

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Official source: India Code