Oriental Gas Company Act, 1960

An Act to provide for the taking over for a limited period of the management and control, and the subsequent acquisition, of the undertaking of the Oriental Gas Company Limited. Whereas it is expedient to provide for increasing the production of gas and improving the quality thereof for supply to industrial undertakings, hospitals and other welfare institutions, to local authorities for street lighting and to the public in general for domestic consumption and for that purpose to provide for the taking over for a limited period of the management and control, and the subsequent acquisition, of the undertaking of the Oriental Gas Company Limited and for certain other matters incidental and ancillary thereto; It is hereby enacted as follows:-

Act number

Act 15 of 1960

Year

1960

Enacted on

01-10-1960

In force from

1 October 1960

Jurisdiction

West Bengal State Act

Subjects

Energy And Electricity

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Official source: India Code