Paschim Banga Ayurvedic System Of Medicine Act, 1961

An Act to provide for the development of the Ayurvedic system of medicine, to regulate the teaching and practice thereof and to deal with certain other connected matters. It is hereby enacted as follows:-

Act number

Act 13 of 1961

Year

1961

Enacted on

16-06-1961

In force from

16 June 1961

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code