Sadar And Subdivisional Hospitals Act, 1955

An Act to provide for the taking over of certain Sadar and Subdivisional hospitals by the State Government with a view to the better promotion of public health. It is hereby enacted as follows :-

Act number

Act 20 of 1955

Year

1955

Enacted on

09-09-1955

In force from

9 September 1955

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

Read the full text of Sadar And Subdivisional Hospitals Act, 1955 section by section on LawLens.

Official source: India Code