Sagore Dutt Hospital Act, 1958

An Act to provide for the taking over of Sagore Dutt Hospital at Kamarhatty in the district of 24-Parganas, together with the charitable dispensary attached thereto, by the State Government with a view to the promotion of public health. It is hereby enacted as follows :-

Act number

Act 14 of 1958

Year

1958

Enacted on

29-08-1958

In force from

29 August 1958

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code