Sanskrit College And University, West Bengal Act, 2015

An Act to provide for constitution and incorporation of the Sanskrit College and University in the State of West Bengal and for certain matters incidental thereto and connected therewith. Whereas it is expedient to confer on the Sanskrit College, a Government College with rich heritage, the status of a University and to constitute and incorporate the said University on the land and properties of the Sanskrit College, with a view to establishing a University devoted to the teaching, training and research in various branches of learning and courses of study of Sanskrit, Indology, Indian Philosophy, Indian Languages and Literature, Humanities and Cognitive Science, and for promoting advancement and dissemination of knowledge and learning in these fields. It is hereby enacted in the Sixty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

Act number

Act 33 of 2015

Year

2015

Enacted on

19-02-2016

In force from

19 February 2016

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code