Singur Land Rehabilitation And Development Act, 2011
- Act number
- Act 4 of 2011
- Year
- 2011
- Enacted on
- 20-06-2011
- In force from
- 1 January 2011
- Jurisdiction
- West Bengal State Act
- Subjects
- Land And Property, Social Welfare
Read the full text of Singur Land Rehabilitation And Development Act, 2011 section by section on LawLens.
Official source: India Code