Sree Balaram Seva Mandir Acquisition Act, 1978

An Act to make provision for better management and maintenance of the hospital known as Sree Balaram Seva Mandir, Khardah, 24-Parganas, together with the dispensaries attached thereto with a view to the promotion of public health and to acquire for that purpose all the properties belonging to the said hospital or held for the benefit thereof. Whereas it is expedient in the public interest to make provision for better management and maintenance of the hospital known as Sree Balaram Seva Mandir, Khardah, 24-Parganas, together with the dispensaries attached thereto with a view to the promotion of public health and to acquire for that purpose all the properties belonging to the said hospital or held for the benefit thereof; It is hereby enacted as follows:-

Act number

Act 29 of 1978

Year

1978

Enacted on

31-08-1978

In force from

31 August 1978

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine, Land And Property

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Official source: India Code