Sri Aurabindo Memorial Act, 1972

Assent of the President was first published in the Calcutta Gazette, Extraordinary, of the 12th August, 1972. An Act to establish the Sri Aurobindo Bhavan and the Sri Aurobindo Samiti, to perpetuate the memory of Sri Aurobindo. Whereas it is expedient to establish at 8, Shakespeare Sarani, Calcutta, the place where Sri Aurobindo was born and spent his childhood days, the Sri Aurobindo Bhavan and to constitute a Society for propagating the teachings of Sri Aurobindo amongst the masses so as to help them to raise their mental and moral outlook and to solve their cultural and spiritual problems in the light of such teachings; It is hereby enacted as follows:-

Act number

Act 24 of 1972

Year

1972

Enacted on

12-08-1972

In force from

12 August 1972

Jurisdiction

West Bengal State Act

Subjects

Religious And Charitable Institutions

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Official source: India Code