Techno India University, West Bengal, Act, 2012
Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 16th August, 2012. An Act to provide for the establishment of the Techno India University, West Bengal by law and to confer the status of a University thereon and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for the establishment of the Techno India University, West Bengal, and to confer the status of a non-affiliating, privately-run as well as self-financed University and for matters connected therewith or incidental thereto; It is hereby enacted as follows:-
- Act number
- Act 20 of 2012
- Year
- 2012
- Enacted on
- 16-08-2012
- In force from
- 16 August 2012
- Jurisdiction
- West Bengal State Act
- Subjects
- Education
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Official source: India Code