transferred territories ( application of west bengal tax laws) act, 1957
An Act to apply to the transferred territories certain tax laws in force in the rest of West Bengal. Whereas it is expedient to apply to the transferred territories certain tax laws in force in the rest of West Bengal; It is hereby enacted as follows :-
- Act number
- Act 26 of 1957
- Year
- 1957
- Enacted on
- 09-01-1958
- In force from
- 9 January 1958
- Jurisdiction
- West Bengal State Act
- Subjects
- Taxation
Read the full text of transferred territories ( application of west bengal tax laws) act, 1957 section by section on LawLens.
Official source: India Code