tribunals of criminal jurisdiction act, 1952

Act number

Act 14 of 1952

Year

1952

Enacted on

30-07-1952

In force from

19 January 2017

Jurisdiction

West Bengal State Act

Subjects

Criminal Procedure, Judiciary And Legal Profession

Read the full text of tribunals of criminal jurisdiction act, 1952 section by section on LawLens.

Official source: India Code