University Of Calcutta ( Matriculation Examination ) Act, 1951

An Act to provide [or the discontinuance of the Matriculation Examination of the University of Calcutta. Whereas it is expedient that with effect from the year 1952 the University of Calcutta shall not hold the Matriculation Examination or any examination equivalent thereto; It is hereby enacted as follows :-

Act number

Act 30 of 1951

Year

1951

Enacted on

02-11-1951

In force from

2 November 1951

Jurisdiction

West Bengal State Act

Subjects

Education

Read the full text of University Of Calcutta ( Matriculation Examination ) Act, 1951 section by section on LawLens.

Official source: India Code