waste lands ( requisitioning and utilization ) act, 1952

Legislative Papers. - For Statement of Objects and Reasons, see the Cate title Gazette. Extraordinary, dated the 10th February, 1951. Pt. IV, page 186, for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meetings of the West Bengal Legislative Assembly held on the 22nd February, 1951 and the 13th and 19th March, 1952. An Act to provide for the requisitioning and utilisation of waste lands. Whereas it is expedient to provide for the requisitioning of waste lands for certain public purposes with a view to better utilization (hereof and also to provide for certain other matters connected therewith; It is hereby enacted as follows:-

Act number

Act 4 of 1952

Year

1952

Enacted on

12-05-1952

In force from

12 May 1952

Jurisdiction

West Bengal State Act

Subjects

Land And Property

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Official source: India Code