West Bengal Advocates Welfare Corporation Act, 2012

An Act to establish an Advocates Welfare Corporation in West Bengal. Whereas it is expedient to provide for the establishment of Advocates Welfare Corporation for the welfare, rehabilitation and settlement of the Advocates practising in West Bengal and for matters connected therewith or incidental thereto; It is hereby enacted in the Sixty-third Year of the Republic of India by the Legislature of West Bengal, as follows:-

Act number

Act 5 of 2012

Year

2012

Enacted on

25-04-2012

In force from

25 April 2012

Jurisdiction

West Bengal State Act

Subjects

Judiciary And Legal Profession

Read the full text of West Bengal Advocates Welfare Corporation Act, 2012 section by section on LawLens.

Official source: India Code