West Bengal Advocates Welfare Fund Act, 1991
Assent of the Governor was published in the Calcutta Gazette. Extraordinary. dated 17th December, 1991. An Act to provide for the constitution of a Fund and utilisation thereof for promotion of welfare of the advocates practising in West Bengal and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for the constitution of a Fund and utilisation thereof for promotion of welfare of the advocates practising in West Bengal and for matters connected therewith or incidental thereto; It is hereby enacted as follows :-
- Act number
- Act 13 of 1991
- Year
- 1991
- Enacted on
- 17-12-1991
- In force from
- 17 December 1991
- Jurisdiction
- West Bengal State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of West Bengal Advocates Welfare Fund Act, 1991 section by section on LawLens.
Official source: India Code