West Bengal Agricultural Credit Operations Act, 1973

Assent of the President published in the Calcutta Gazette. Extraordinary. dated the 8th August, 1973. An Act to make provisions for facilitating agricultural development through credit agencies. Whereas it is expedient to make provisions for facilitating agricultural development through credit agencies and for matters connected therewith; It is hereby enacted as follows :-

Act number

Act 34 of 1973

Year

1973

Enacted on

08-08-1973

In force from

8 August 1973

Jurisdiction

West Bengal State Act

Subjects

Agriculture, Banking And Finance

Read the full text of West Bengal Agricultural Credit Operations Act, 1973 section by section on LawLens.

Official source: India Code