West Bengal Alienation Of Land ( Regulation ) Act, 1960

An Act to regulate the alienation of land in certain cases. Whereas it is expedient in the public interest to provide for the regulation of land in certain cases; It is hereby enacted as follows:-

Act number

Act 16 of 1960

Year

1960

Enacted on

07-10-1960

In force from

7 October 1960

Jurisdiction

West Bengal State Act

Subjects

Land And Property

Read the full text of West Bengal Alienation Of Land ( Regulation ) Act, 1960 section by section on LawLens.

Official source: India Code