West Bengal Animal Slaughter Control Act, 1950

No. 22 of 1950 An Act to control the slaughter of certain animals. Whereas it is expedient to control the slaughter of certain animals with a view to increase the supply of milk and to avoid the wastage of animal power necessary for improvement pf agriculture; It is hereby enacted as follows:—

Act number

Act 22 of 1950

Year

1950

Enacted on

06-04-1950

In force from

6 April 1950

Jurisdiction

West Bengal State Act

Subjects

Animal Welfare, Agriculture

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Official source: India Code