West Bengal Anti-profiteering Act, 1958
[No. 24 of 1958] An Act to prevent profiteering in certain articles in daily use. Whereas it is expedient in the public intdrest to prevent profiteering in certain articles in daily use; It is hereby enacted as follows:—
- Act number
- Act 24 of 1958
- Year
- 1958
- Enacted on
- 26-01-1959
- In force from
- 26 January 1959
- Jurisdiction
- West Bengal State Act
- Subjects
- Consumer Protection
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Official source: India Code