West Bengal Backward Classes Development And Finance Corporation Act, 1995

Assent of the Governor first published in the Calcutta Gazette. Extraordinary. dated the 10th October. 1995. An Act to establish a Backward Classes Development and Finance Corporation in West Bengal. Whereas it is expedient to provide for the establishment of a Backward Classes Development and Finance Corporation in West Bengal; It is hereby enacted as follows:-

Act number

Act 19 of 1995

Year

1995

Enacted on

10-10-1995

In force from

10 October 1995

Jurisdiction

West Bengal State Act

Subjects

Social Welfare

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Official source: India Code