West Bengal Board Of Madrasah Education Act, 1994

Assent of the Governor first publish in the Calcutta Gazette, Extraordinary, dated 8th August, 1994. An Act to establish a Board of Madrasah Education in West Bengal and to provide for matters connected therewith or incidental thereto. Whereas it is expedient to establish a Board of Madrasah Education in West Bengal and to provide for matters connected therewith or incidental thereto; It is hereby enacted as follows : -

Act number

Act 39 of 1994

Year

1994

Enacted on

08-08-1994

In force from

8 August 1994

Jurisdiction

West Bengal State Act

Subjects

Education

Read the full text of West Bengal Board Of Madrasah Education Act, 1994 section by section on LawLens.

Official source: India Code