west bengal cinemas (regulation) act, 1954
An Act to provide for the regulation of cinemas in West Bengal. Whereas it is expedient to provide for the regulation of cinemas in West Bengal; It is hereby enacted as follows:-
- Act number
- Act 39 of 1954
- Year
- 1954
- Enacted on
- 29-12-1954
- In force from
- 29 December 1954
- Jurisdiction
- West Bengal State Act
- Subjects
- Media And Broadcasting
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Official source: India Code