west bengal clinical establishments act, 1950

An Act to introduce a system of registration and licensing in respect of clinical establishments. Whereas it is expedient to introduce a system of registration and licensing in respect of clinical establishments; It is hereby enacted as follows:-

Act number

Act 56 of 1950

Year

1950

Enacted on

23-11-1950

In force from

23 November 1950

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code