West Bengal Corneal Grafting Act, 1965

Assent of the President first published in the Calcutta Gazette, Extraordinary, dated the 11th August, 1965. An Act to make provision with respect to the removal and use for therapeutic purposes of eyes of deceased persons. Whereas it is expedient to make provision with respect to the removal and use for therapeutic purposes of eyes of deceased persons; It is hereby enacted as follows:-

Act number

Act 19 of 1965

Year

1965

Enacted on

11-08-1965

In force from

11 August 1965

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code