West Bengal Dental Board Act, 1950

An Act to provide for the continuance of the constitution of the West Bengal Dental Board as heretofore until the 31st day of December, 1950. Whereas it is expedient that the West Bengal Dental Board shall continue to be constituted as heretofore until the 31st day of December, 1950; It is hereby enacted as follows :-

Act number

Act 43 of 1950

Year

1950

Enacted on

03-11-1950

In force from

3 November 1950

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code