West Bengal Development Corporation Act, 1954
An Act to establish a Development Corporation for West Bengal. Whereas it is expedient to provide for the establishment of a Development Corporation for West Bengal; It is hereby enacted as follows :-
- Act number
- Act 14 of 1955
- Year
- 1955
- Enacted on
- 20-04-1955
- In force from
- 20 April 1955
- Jurisdiction
- West Bengal State Act
- Subjects
- Administrative Law
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Official source: India Code