west bengal district board act, 1947

An Act to provide for the dissolution and constitution of certain district boards. Whereas under the award of the Boundary Commission parts of the district of Jalpaiguri, Malda, Nadia and Dinajpur have been excluded from the Province of West Bengal; And Whereas the new district of [Nadia] [Word substituted for the word 'Navadwip' by W.B. Act 15 of 1948.], West Dinajpur, Malda and Jalpaiguri have been constituted comprising respectively the parts of the former districts of Nadia, Dinajpur, Malda and Jalpaiguri which have been included within West Bengal under the said award; And Whereas it is expedient to provide for the dissolution and constitution of certain district boards; It is hereby enacted as follows :-

Act number

Act 3 of 1947

Year

1947

Enacted on

30-12-1947

In force from

30 December 1947

Jurisdiction

West Bengal State Act

Subjects

Administrative Law

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Official source: India Code