West Bengal Disturbances Commission Of Enquiry Act, 1950

An Act to vest the Commission of Enquiry appointed to enquire into the recent disturbances in West Bengal with certain powers. Whereas a Commission of Enquiry has been appointed to enquire into the recent disturbances in West Bengal; And Whereas it is expedient to vest the said Commission of Enquiry with powers of a Civil Court; It is hereby enacted as follows :-

Act number

Act 45 of 1950

Year

1950

Enacted on

03-11-1950

In force from

3 November 1950

Jurisdiction

West Bengal State Act

Subjects

Administrative Law

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Official source: India Code