West Bengal Drugs ( Control ) Act, 1950

An Act to provide for the control of the sale, supply and distribution of drugs. Whereas it is expedient to provide for the control of the sale, supply and distribution of drugs; It is hereby enacted as follows :-

Act number

Act 36 of 1950

Year

1950

Enacted on

04-05-1950

In force from

4 May 1950

Jurisdiction

West Bengal State Act

Subjects

Food And Drug Regulation

Read the full text of West Bengal Drugs ( Control ) Act, 1950 section by section on LawLens.

Official source: India Code